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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(a) in THE NATIONAL FORENSIC SCIENCES UNIVERSITY ACT, 2020

(a)the Board of Governors, if the appointment is made on the academic staff in the post of Assistant Professor or above, or if the appointment is made on the non-academic staff in any post equivalent to Group ‘A’ and above, as the case may be;