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[Cites 0, Cited by 0] [Section 80TTB(1)] [Section 80TTB] [Entire Act]

Union of India - Subsection

Section 80TTB(1)(b) in The Income Tax Act, 1961

(b)a co-operative society engaged in carrying on the business of banking (including a co-operative land mortgage bank or a co-operative land development bank); or