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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Chattisgarh - Subsection

Section 47(1)(d) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(d)with the sanction of the Kulapati to make such appointments as may be necessary to enable this Act or any part thereof to be brought into operation;