Rajasthan High Court - Jaipur
Shashank Awasthi S/O Santosh Kumar ... vs State Of Rajasthan on 22 February, 2022
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 20585/2018
Shashank Awasthi S/o Santosh Kumar Awasthi, Aged About 26
Years, R/o 3A, Ramanand Nagar, Lal Ghati, Near Gufa Mandir,
Bhopal (M.P.) Presently Working As Assistant Professor
(Temporary)Civil Engineering Department, UD, RTU Kota,
Rajasthan
----Petitioner
Versus
1. State Of Rajasthan, Through Pricnipal Secretary, Higher
Education, Secretariat, Rajasthan, Jaipur
2. Project Director National Project Implementation, 4Th
Floor, Edcil House, Sector, 16-A, Plot No. 18-A, Noida
3. Dean FA, IPD, UD TEQIP-III, RTU, Kota (Raj.)
4. Dean, University Department, RTU, Kota (Raj.)
----Respondents
For Petitioner(s) : Mr. Mukesh Choudhary for Mr. Ravi Kant Agarwal For Respondent(s) : Mr. Mahipal S Shekhawat HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Order 22/02/2022 Learned counsel for the petitioner wants to withdraw this writ petition with liberty to file fresh writ petition if the need so arises.
The writ petition is dismissed accordingly with liberty as aforesaid.
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