Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1) in Tamil Nadu Prohibition of Child Marriage Rules, 2009

(1)In these rules, unless the context otherwise requires, -
(a)"Act" means the Prohibition of Child Marriage Act, 2006 (Central Act 6 of 2007);
(b)"State Government" means the Government of Tamil Nadu: