Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 55 in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 55. Offence under section 48(1) to be cognisable. - The offence under sub-section (1) of section 48, shall be cognisable.
