Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act] State of Jammu-Kashmir - Subsection Section 69(1)(n) in The Police Enhanced Penalties Ordinance, 2005 (n)stores goods in any place of business other than the place of business declared in the application required to be made for grant of registration.;