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Delhi High Court - Orders

Muktanand Agro Farming Pvt. Ltd vs Adjudicating Authority , Prevention Of ... on 17 February, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~50
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +            W.P.(C) 11474/2022 & CM APPL. 7859/2023
                                 MUKTANAND AGRO FARMING PVT. LTD.                        ..... Petitioner
                                            Through: None.
                                            versus

                                 ADJUDICATING AUTHORITY , PREVENTION OF MONEY
                                 LAUNDERING THROUGH ITS REGISTRAR AND
                                 ORS                                     ..... Respondents
                                                Through: Mr. Anurag Ahluwalia, CGSC for R-1
                                                         and 2.
                                 CORAM:
                                 JUSTICE PRATHIBA M. SINGH
                                          ORDER

% 17.02.2023

1. This hearing has been done through hybrid mode. CM APPL. 7859/2023 in W.P.(C)-11474/2022

2. This petition was listed and disposed of yesterday i.e. on 16th February, 2023

3. Accordingly, the present application is infructuous and is disposed of.

PRATHIBA M. SINGH, J FEBRUARY 17, 2023 dj/kt Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:21.02.2023 12:59:57