Delhi High Court - Orders
Muktanand Agro Farming Pvt. Ltd vs Adjudicating Authority , Prevention Of ... on 17 February, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11474/2022 & CM APPL. 7859/2023
MUKTANAND AGRO FARMING PVT. LTD. ..... Petitioner
Through: None.
versus
ADJUDICATING AUTHORITY , PREVENTION OF MONEY
LAUNDERING THROUGH ITS REGISTRAR AND
ORS ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for R-1
and 2.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 17.02.2023
1. This hearing has been done through hybrid mode. CM APPL. 7859/2023 in W.P.(C)-11474/2022
2. This petition was listed and disposed of yesterday i.e. on 16th February, 2023
3. Accordingly, the present application is infructuous and is disposed of.
PRATHIBA M. SINGH, J FEBRUARY 17, 2023 dj/kt Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:21.02.2023 12:59:57