Allahabad High Court
State Of U.P. & Ors. vs Alok Kumar Singh on 5 August, 2010
Author: Amreshwar Pratap Sahi
Bench: Amreshwar Pratap Sahi
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 704 of 2010 Petitioner :- State Of U.P. & Ors. Respondent :- Alok Kumar Singh Petitioner Counsel :- Standing Counsel Respondent Counsel :- G.K. Singh,Indra Raj Singh Hon'ble Ferdino Inacio Rebello Chief Justice Hon'ble Amreshwar Pratap Sahi,J.
List in the next cause list. (A.P. Sahi,J.) (F.|. Rebe||o,CJ.) Order Date :- 5.8.2010 Sahu