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Allahabad High Court

State Of U.P. & Ors. vs Alok Kumar Singh on 5 August, 2010

Author: Amreshwar Pratap Sahi

Bench: Amreshwar Pratap Sahi

Chief Justice's Court
Case :- SPECIAL APPEAL DEFECTIVE No. - 704 of 2010

Petitioner :- State Of U.P. & Ors.

Respondent :- Alok Kumar Singh

Petitioner Counsel :- Standing Counsel
Respondent Counsel :- G.K. Singh,Indra Raj Singh

Hon'ble Ferdino Inacio Rebello Chief Justice
Hon'ble Amreshwar Pratap Sahi,J.

 

List in the next cause list. (A.P. Sahi,J.) (F.|. Rebe||o,CJ.) Order Date :- 5.8.2010 Sahu