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Supreme Court - Daily Orders

C.I.T-Ii,Mumbai vs M/S Star India P.Ltd. on 16 August, 2018

      ITEM NO.24                              REGISTRAR COURT. 2                     SECTION IX

                                      S U P R E M E C O U R T O F        I N D I A
                                              RECORD OF PROCEEDINGS


                                              BEFORE THE REGISTRAR MR. MANOJ JAIN

      Civil Appeal                No(s).       7081/2010

      C.I.T-II,MUMBAI                                                           Appellant(s)

                                                           VERSUS

      M/S STAR INDIA P.LTD.                                                     Respondent(s)

      (only civil appeal 13311/2015 to be listed before ld. Registrar
      court ON 16.08.2018)

      WITH
      C.A. No. 13311/2015 (XIV)


      Date : 16-08-2018 This appeal was called on for hearing today.


      For Appellant(s)                       Mr.Awadhesh Kumar Singh,Adv.
                                             Mrs. Anil Katiyar, AOR

      For Respondent(s)
                                             Mr. Ashok Mathur, AOR
                                             Mr. Shekhar Prit Jha, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R
C.A. No. 13311/2015

Ld.counsel for the appellant shall file the affidavit of valuation with ad-valorem court fee within four weeks, as a last chance.

List the matter again on 04.10.2018.

Signature Not Verified

MANOJ JAIN Digitally signed by SUSHMA KUMARI Registrar BAJAJ Date: 2018.08.17 10:01:25 IST SB Reason: