Bombay High Court
Pr. Commissioner Of Income Tax -23 vs Dhfl Venture Capital Fund on 11 August, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 565 OF 2018
Pr. Commissioner Of Income Tax -23 ....APPELLANTS
V/S
Dhfl Venture Capital Fund ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 11th August, 2022 P.C. :
Due to paucity of time, stand over to 26/08/2022. Interim order, if any, to continue till then.
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