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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(2)(iii) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(iii)That I am presently earning my livelihood as a street vendor by sale of the following goods and/or service: