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[Cites 0, Cited by 0] [Section 519(1)] [Section 519] [Entire Act]

Union of India - Subsection

Section 519(1)(a) in The Income Tax Act, 2025

(a)immunity from prosecution for any offence under this Act or under the Bharatiya Nyaya Sanhita, 2023, or under any other Central Act in force; and