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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(3)(a) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(a)to control functioning of the private university by using all such powers as are provided by this Act or the Statutes, Ordinances or regulations made thereunder;