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[Cites 0, Cited by 0] [Section 204] [Entire Act]

State of Tamilnadu - Subsection

Section 204(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)all suspended scaffolds, counter-balanced by counter-weights are of types approved by the Chief Inspector of Building and Other Construction Works before being taken into use for building or other construction work;