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Himachal Pradesh High Court

Mansha Ram & Ors. vs . Sarwan Singh on 2 July, 2024

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Mansha Ram & Ors. vs. Sarwan Singh (deceased) through his LRs .

RSA No.159 of 2023 02.07.2024 Present: Mr. B.S. Chauhan, Senior Advocate, with Mr. Munish Datwalia, Advocate, for the appellants.

Mr. Aman Parth Sharma, Advocate, for respondent No.1(f).

Ms. Kamakshi Chauhan, Advocate, for respondent No.1(b)(ii) and 1(b)(iii).

As prayed for, list for admission after two weeks.

(Ajay Mohan Goel) Judge July 02, 2024 (Vinod) ::: Downloaded on - 02/07/2024 20:37:27 :::CIS