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Calcutta High Court

M/S. Saltlake Merchants Ltd vs Registrar Of Companies on 5 October, 2010

Author: Jayanta Kumar Biswas

Bench: Jayanta Kumar Biswas

                        WP No. 139 of 2005

                   IN THE HIGH COURT AT CALCUTTA

                 Constitutional Writ Jurisdiction

                             ORIGINAL SIDE


   M/S. SALTLAKE MERCHANTS LTD..               Petitioners

        Versus

   REGISTRAR OF COMPANIES, W. B.                         Respondent

BEFORE:

The Hon'ble JUSTICE JAYANTA KUMAR BISWAS Date : 5th October, 2010.
The Court :- Advocate submits that the petitioners have decided not to proceed with the Article 226 petition.
In view of the submission, the petition is dismissed. Written instructions produced shall be kept in the records of the case. No costs. Certified xerox.
(JAYANTA KUMAR BISWAS, J.) sksr.