Calcutta High Court
M/S. Saltlake Merchants Ltd vs Registrar Of Companies on 5 October, 2010
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
WP No. 139 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
M/S. SALTLAKE MERCHANTS LTD.. Petitioners
Versus
REGISTRAR OF COMPANIES, W. B. Respondent
BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS Date : 5th October, 2010.
The Court :- Advocate submits that the petitioners have decided not to proceed with the Article 226 petition.
In view of the submission, the petition is dismissed. Written instructions produced shall be kept in the records of the case. No costs. Certified xerox.
(JAYANTA KUMAR BISWAS, J.) sksr.