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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 75(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)No court shall take cognizance of an offence under this Chapter, except upon a complaint by the Director or Managing Director or by any other officer authorized by him in this behalf.Chapter-VIII Budget and Market Committee Fund