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State of Rajasthan - Section

Section 7 in Rajasthan Panchayati Raj Rules, 1996

7. Agenda for Gram Sabha meetings.

- Except items enumerated in Sub-Section (3) of Section 3 for Gram Sabha meeting to be held in first quarter of financial year i.e.,April to June and Sub-Section (4) of Section 3 for Gram Sabha meeting to be held in last quarter of Financial Year i.e., January to March, the items enumerated below shall also be included in Agenda for Gram Sabha meeting: -
(i)Compliance of last Gram Sabha meeting.
(ii)Attest mutations of deceased cultivators.
(iii)identification of families for allotment of free house sites.
(iv)Below poverty line families for I.R.D.P. Loan and Subsidy.
(v)Receipt, expenditure and physical progress of development works.
(vi)Fixing priority in proposed plan works in next year.
(vii)Rural sanitation programme, drinking water and drainage.
(viii)Health Programmes-Vaccination and family welfare.
(ix)Methods of increasing own income.
(x)Development of Abadi and Pasture lands.
(xi)Audit objections and replies.
(xii)Comments on report of vigilance committee.
(xiii)Re-Constitution of vigilance committee (only first quarter meeting).