Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Telangana - Subsection Section 9(9) in Nizams Institute of Medical Sciences Act, 1989 (9)The Vice-Chancellor, [Kaloji Narayana Rao University of Health Sciences, Telangana;] [Substituted by G.O.Ms.No.20, HM & FW (C.I) Department, dated 26.09.2014.]
