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[Cites 0, Cited by 0] [Section 415(35)] [Section 415] [Entire Act]

Nagpur Province - Subsection

Section 415(35)(m) in The City of Nagpur Corporation Act, 1948

(m)the supervision and sanitary condition of bakeries, places where sweets are manufactured, public eating houses, stalls, aerated water and ice factories and dairies, stables, and buildings or enclosures where animals are kept, whether or not the animals therein are kept for profit;