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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(20) in First Statutes of Team Lease Skills University

(20)To invest the funds of the University or money entrusted to the University, in such stocks, funds, shares or securities and in such manner as it may deem fit or in the purchase of immovable property within the State or in India with like power of varying such investment from time to time to transpose any investment;