Bombay High Court
Dr. Omprakash Lalbaji Kingaonkar vs The State Of Maharashtra And Another on 23 January, 2024
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
1010 to 1068.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, JJ.
DATE : 23.01.2024 PER COURT :
Due to paucity of time, the following matters are adjourned to the dates mentioned against them.
2. The interim relief/undertaking/statement, if any, in these matters to continue till the next date, except where the interim relief is in the form of exemption from appearing before the trial court.
Matters Date 1010 CRIMINAL APPLICATION NO. 4142 OF 2022 WITH CRIMINAL APPLICATION NO. 3037 OF 2022 1012 CRIMINAL APPLICATION NO. 287 OF 2023 ... 04.03.2024 1013 CRIMINAL APPLICATION NO. 430 OF 2023 1014 CRIMINAL APPLICATION NO. 433 OF 2023 1015 CRIMINAL APPLICATION NO. 488 OF 2023 1016 CRIMINAL APPLICATION NO. 658 OF 2023 1017 CRIMINAL APPLICATION NO. 712 OF 2023 1018 CRIMINAL APPLICATION NO. 727 OF 2023 ... 06.03.2024 1019 CRIMINAL APPLICATION NO. 751 OF 2023 1020 CRIMINAL APPLICATION NO. 814 OF 2023 1021 CRIMINAL APPLICATION NO. 850 OF 2023 1022 CRIMINAL APPLICATION NO. 874 OF 2023 1023 CRIMINAL APPLICATION NO. 1019 OF 2023 ...07.03.2024 1024 CRIMINAL APPLICATION NO. 1037 OF 2023 1025 CRIMINAL APPLICATION NO. 1043 OF 2023 1026 CRIMINAL APPLICATION NO. 1083 OF 2023 1027 CRIMINAL APPLICATION NO. 1136 OF 2023 1028 CRIMINAL APPLICATION NO. 1216 OF 2023WITH ... 08.03.2024 CRIMINAL APPLICATION NO. 1796 OF 2023 1030 CRIMINAL APPLICATION NO. 1744 OF 2023 1031 CRIMINAL APPLICATION NO. 1833 OF 2023 1/3 1010 to 1068.odt 1032 CRIMINAL APPLICATION NO. 1860 OF 2023 1033 CRIMINAL APPLICATION NO. 1944 OF 2023 1034 CRIMINAL APPLICATION NO. 1974 OF 2023WITH ...11.03.2024 CRIMINAL APPLICATION NO. 2304 OF 2023 1035 CRIMINAL APPLICATION NO. 2110 OF 2023 1036 CRIMINAL APPLICATION NO. 2364 OF 2023 IN APPLN/415/2021 1037 CRIMINAL APPLICATION NO. 2633 OF 2023WITH CRIMINAL APPLICATION NO. 3525 OF 2023 IN APPLN/2633/2023 1038 CRIMINAL APPLICATION NO. 2746 OF 2023 ... 12.03.2024 1039 CRIMINAL APPLICATION NO. 2863 OF 2023 1040 CRIMINAL APPLICATION NO. 3043 OF 2023 1041 CRIMINAL APPLICATION NO. 3243 OF 2023 1042 CRIMINAL APPLICATION NO. 3269 OF 2023 1043 CRIMINAL APPLICATION NO. 3509 OF 2023 1044 CRIMINAL APPLICATION NO. 3529 OF 2023 1045 CRIMINAL APPLICATION NO. 3772 OF 2023WITH ... 13.03.2024 CRIMINAL APPLICATION NO. 3773 OF 2023 1046 CRIMINAL APPLICATION NO. 3805 OF 2023 1047 CRIMINAL APPLICATION NO. 3841 OF 2023 1048 CRIMINAL APPLICATION NO. 3857 OF 2023 ...14.03.2024 1049 CRIMINAL APPLICATION NO. 4249 OF 2023 1050 CRIMINAL APPLICATION NO. 4316 OF 2023 1051 CRIMINAL WRIT PETITION NO. 53 OF 2020 1052 CRIMINAL WRIT PETITION NO. 1385 OF 2020 1053 CRIMINAL WRIT PETITION NO. 1679 OF 2020 ...15.03.2024 1054 CRIMINAL WRIT PETITION NO. 151 OF 2021 1055 CRIMINAL WRIT PETITION NO. 249 OF 2022 1056 CRIMINAL WRIT PETITION NO. 1231 OF 2022 1057 CRIMINAL WRIT PETITION NO. 1570 OF 2022 1058 CRIMINAL WRIT PETITION NO. 228 OF 2023 ...18.03.2024 1059 CRIMINAL WRIT PETITION NO. 248 OF 2023 1060 CRIMINAL WRIT PETITION NO. 269 OF 2023 1061 CRIMINAL WRIT PETITION NO. 293 OF 2023 1062 CRIMINAL WRIT PETITION NO. 489 OF 2023 1063 CRIMINAL WRIT PETITION NO. 925 OF 2023WITH ...19.03.2024 CRIMINAL APPLN NO. 4091 OF 2023 IN WP/925/2023 1065 CRIMINAL WRIT PETITION NO. 1024 OF 2023 1066 CRIMINAL WRIT PETITION NO. 1065 OF 2023 2/3 1010 to 1068.odt 1067 CRIMINAL WRIT PETITION NO. 1107 OF 2023 ... 20.03.2024 1068 CRIMINAL WRIT PETITION NO. 1741 OF 2023 WITH CRIMINAL APPLICATION NO. 4318 OF 2023 ( SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) mkd/-
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