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[Cites 0, Cited by 0] [Section 292(2)] [Section 292] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 292(2)(b) in Arunachal Pradesh Municipal Act, 2007

(b)living in a room or house which he neither owns nor pay rent for , nor occupies as a guest or relative of the person who owns, or pay rend for such room or house, or