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[Cites 0, Cited by 0] [Section 73H(16)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(16)(h) in The M.P. Factories Rules, 1962

(h)Turn tables on plant railways shall be provided with locking devices which will prevent the tables from turning while locomotive or wagons are being run on or off the tables.