Section 23(2)(k) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

(k)sharing, in such manner as may be specified by regulations, the information of Aadhaar number holders, subject to the provisions of this Act;

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