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[Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(5)(i) in The Jharkhand Law Officers (Engagement) Rules, 2018

(i)For engagement of Law Officers for Civil Courts of Jharkhand as mentioned in Rule 3(3) of these Rules the Search Committee shall consist of the following namely:-