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[Cites 0, Cited by 0] [Section 73H(5)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(5)(b) in The M.P. Factories Rules, 1962

(b)Every locomotive and tender shall be provided with efficient breaks all of which shall be maintained at suitably fixed intervals and those that are worn out be replaced at once.