Section 32(1)(a) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

(a)the principles and their applications provided in Sections 46, 57 and 57 (A) of the Electricity (Supply) Act, 1948 and the Sixth Schedule thereto;

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