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[Cites 0, Cited by 0] [Section 3Z] [Entire Act]

State of Tamilnadu - Subsection

Section 3Z(1) in Tamil Nadu District Municipalities Act, 1920

(1)The electoral roll of a town panchayat shall be the same as the electoral roll of the Tamil Nadu Legislative Assembly prepared and revised in accordance with the provisions of law for the time being in force in a panchayat town and shall be deemed to be the electoral roll for such town panchayat for the purposes of this Act.