Section 22(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

[Cites 0, Cited by 2] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999

(a)uses such geographical indication by any means in the designations or presentation of goods that indicates or suggests that such goods originate in a geographical area other than the true place of origin of such goods in a manner which misleads the persons as to the geographical origin of such goods; or

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Union of India - Subsection

Section 22(1)(a) in The Geographical Indications Of Goods (Registration And Protection) Act, 1999