National Consumer Disputes Redressal
Rotex Automation Ltd. vs United India Insurance Co. Ltd. on 31 July, 2015
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI EXECUTION APPLICATION NO. 19 OF 2015 IN OP/293/2001 1. ROTEX AUTOMATION LTD. ...........Appellants(s) Versus 1. UNITED INDIA INSURANCE CO. LTD. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : Mr. Mayur R. Shah, Advocate For the Respondent :
Dated : 31 Jul 2015 ORDER Counsel for complainant present and he wants to withdraw the present execution application because there is some assurance of payment. Consequently, the execution application is dismissed as withdrawn, but not fully satisfied.
......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER