Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

National Consumer Disputes Redressal

Rotex Automation Ltd. vs United India Insurance Co. Ltd. on 31 July, 2015

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          EXECUTION APPLICATION NO. 19 OF 2015       IN  
OP/293/2001        1. ROTEX AUTOMATION LTD.  ...........Appellants(s)  Versus        1. UNITED INDIA INSURANCE CO. LTD. ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE J.M. MALIK, PRESIDING MEMBER   HON'BLE DR. S.M. KANTIKAR, MEMBER For the Appellant : Mr. Mayur R. Shah, Advocate For the Respondent :

Dated : 31 Jul 2015 ORDER   Counsel for complainant present and he wants to withdraw the present execution application because there is some assurance of payment.  Consequently, the execution application is dismissed as withdrawn, but not fully satisfied.

  ......................J J.M. MALIK PRESIDING MEMBER ...................... DR. S.M. KANTIKAR MEMBER