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[Cites 0, Cited by 0] [Section 186(2)] [Section 186] [Entire Act]

State of Tamilnadu - Subsection

Section 186(2)(c) in The Coimbatore City Municipal Corporation Act, 1981

(c)allow for the allotment from General Account - Revenue of the f corporation of such sum not exceeding ten per cent of the total amount at credit on the said account as is considered necessary for such expenditure as is of a capital nature: