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[Cites 0, Cited by 0] [Section 17CA(4)] [Section 17CA] [Entire Act]

Union of India - Subsection

Section 17CA(4)(d) in Income Tax Rules, 1962

(d)from a foreign source as defined in clause (j) of section 2 of the Foreign Contribution (Regulation) Act, 2010 (42 of 2010).