Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 288(3)] [Section 288] [Entire Act]

State of Tamilnadu - Subsection

Section 288(3)(a) in Chennai City Municipal Corporation Act, 1919

(a)grant the permission applied for either absolutely or subject to such conditions as he thinks fit to impose, or