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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3)(i) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(i)Ensure transporation and final disposal of wastes collected by the waste collectors, in accordance with the provisions and procedure contained in the Environment (Protection) Act, 1986 and the Rules framed thereunder.