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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(a) in The Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975

(a)four years, in case where certificate of enrollment is granted on or after the 1st April 2017,