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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Jharkhand - Subsection

Section 36(1)(III) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(III)removes from a protected monument any sculpture , carving, image, bas relief, inscript or any other like object, or