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State of Bihar - Section

Section 1 in Bihar (Cases Flow Management in High Court) Rules, 2008

1. Title, application and commencement.

- (i) These Rules may be called Bihar (Cases Flow Management in High Court) Rules, 2008.
(ii)These Rules shall apply to all writs, application, LPA, appeals and all other Civil, Criminal and other proceedings before the High Courts.
(iii)These Rules shall come into force from the date of their publication in the Official Gazette.
Part-I