Calcutta High Court
In The Goods Of Priyamvada Devi Birla And ... vs Ajay Kumar Newar & Ors on 3 March, 2016
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
TS 6 of 2004
GA 3165 of 2013
GA 3278 of 2014
GA 3619 of 2015
GA 2987 of 2015
GA 553 of 2005
GA 3332 of 2015
GA 2981 of 2015
GA 354 of 2016
GA 189 of 2016
GA 3566 of 2005
IN THE GOODS OF PRIYAMVADA DEVI BIRLA AND RAJENDRA SINGH LODHA
Versus
AJAY KUMAR NEWAR & ORS.
BEFORE:
The Hon'ble JUSTICE JYOTIRMAY BHATTACHARYA
Date : 3rd March, 2016.
For the plaintiffs :
Mr. Anindya Kumar Mitra,Sr. Advocate Mr. Pratap Chatterjee, Sr. Advocate Mr. Malay Kumar Ghosh,Sr. Advocate Mr. Abhrajit Mitra,Sr. Advocate Mr. Debanjan Mandal,Advocate Mr. Sanjiv Kumar Trivedi,Advocate Mr. Jishnu Chowhdury, Advocate Mr. Soumya Ray Chowdhury,Advocate Mr. Sarvapriya Mukherjee,Advocate 2 For one of the executors :
Mr. K.N.Mukherjee,Advocate For defendant nos. 1(d) & 2 :
Mr. P. Chidambaram, Sr. Advocate Mr. Sanjiv Sen,Advocate Mr. Hirak Mitra,Sr. Advocate Mr. Swarnendu Ghosh,Advocate Mr. Debdutta Sen,Advocate Ms. Suchismita Ghosh,Advocate Mr. Shaunak Mitra,Advocate For defendant nos. 1B & 1C :
Mr. Samaraditya Pal,Sr. Advocate Mr. S.P.Sarkar,Sr. Advocate Ms. Vineeta Meharia,Advocate Mr. D.N.Sharma,Advocate Mr. Shantanu Chattopadhyay,Advocate Mr. N.G.Khaitan,Advocate Mr. Pratik Mukhopadhyay,Advocate The Court : - Let the application being GA No. 189 of 2016 be listed for hearing along with other three applications being GA No. 354 of 2016, GA No. 508 of 2016 and GA No. 654 of 2016 on 7th April, 2016 at 12 noon.
(JYOTIRMAY BHATTACHARYA, J.) S.Chandra