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Calcutta High Court

In The Goods Of Priyamvada Devi Birla And ... vs Ajay Kumar Newar & Ors on 3 March, 2016

Author: Jyotirmay Bhattacharya

Bench: Jyotirmay Bhattacharya

           IN THE HIGH COURT AT CALCUTTA

                     ORIGINAL SIDE


                     TS 6 of 2004
                     GA 3165 of 2013
                     GA 3278 of 2014
                     GA 3619 of 2015
                     GA 2987 of 2015
                     GA 553 of 2005
                     GA 3332 of 2015
                     GA 2981 of 2015
                     GA 354 of 2016
                     GA 189 of 2016
                     GA 3566 of 2005




IN THE GOODS OF PRIYAMVADA DEVI BIRLA AND RAJENDRA SINGH LODHA

                                Versus

                      AJAY KUMAR NEWAR & ORS.


 BEFORE:

 The Hon'ble JUSTICE JYOTIRMAY BHATTACHARYA

Date : 3rd March, 2016.

For the plaintiffs :

Mr. Anindya Kumar Mitra,Sr. Advocate Mr. Pratap Chatterjee, Sr. Advocate Mr. Malay Kumar Ghosh,Sr. Advocate Mr. Abhrajit Mitra,Sr. Advocate Mr. Debanjan Mandal,Advocate Mr. Sanjiv Kumar Trivedi,Advocate Mr. Jishnu Chowhdury, Advocate Mr. Soumya Ray Chowdhury,Advocate Mr. Sarvapriya Mukherjee,Advocate 2 For one of the executors :
Mr. K.N.Mukherjee,Advocate For defendant nos. 1(d) & 2 :
Mr. P. Chidambaram, Sr. Advocate Mr. Sanjiv Sen,Advocate Mr. Hirak Mitra,Sr. Advocate Mr. Swarnendu Ghosh,Advocate Mr. Debdutta Sen,Advocate Ms. Suchismita Ghosh,Advocate Mr. Shaunak Mitra,Advocate For defendant nos. 1B & 1C :
Mr. Samaraditya Pal,Sr. Advocate Mr. S.P.Sarkar,Sr. Advocate Ms. Vineeta Meharia,Advocate Mr. D.N.Sharma,Advocate Mr. Shantanu Chattopadhyay,Advocate Mr. N.G.Khaitan,Advocate Mr. Pratik Mukhopadhyay,Advocate The Court : - Let the application being GA No. 189 of 2016 be listed for hearing along with other three applications being GA No. 354 of 2016, GA No. 508 of 2016 and GA No. 654 of 2016 on 7th April, 2016 at 12 noon.

(JYOTIRMAY BHATTACHARYA, J.) S.Chandra