Punjab-Haryana High Court
Madan Lal Bhatia And Others vs State Of Haryana And Others on 9 December, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 2311 OF 2010 (O & M)
(L.A.C. NO. 39 OF 2007)
Madan Lal Bhatia and others
.........Appellants
Versus
State of Haryana and others
..............Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Mukesh Mittal, Advocate for the appellants
Mr. H.S.Hooda, AG, Haryana with
Mr. Ashish Gupta, AAG, Haryana.
RAJESH BINDAL, J.
For orders see detailed reasons recorded in a separate order passed today in R.F.A. No.463 of 2010, titled Raghunath Versus State of Haryana and others.
09.12.2010 (RAJESH BINDAL) aj JUDGE