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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(5)(ii) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(ii)In the event of any such book being considered suitable for sanction the author or publisher as the case may be, shall on receiving an intimation to that effect submit (free of cost) to the Secretary before the specified date, twelve printed copies of the book complete with all blocks, pictures, art plates, etc. and all the particulars as required under clause (4) above and a fresh scrutiny fee of Rs. 50/- for each book.