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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(d) in The Orissa Motor Vehicles Rules, 1993

(d)"express stage carriage" means a stage carriage with a permit authorising the same to stop, to pick up and set down passengers once in an average distance of [twenty-five] [Substituted vide O. Gazette Extraordinary No. 642/13.4.2007.] kilometres covered by its route with the exception of district, Sub-division, tahasil, block headquarters en-route and the place of its starting and terminus;