Madhya Pradesh High Court
Intertek India Pvt. Ltd. vs Mahendra Kumar Jaiswal on 20 August, 2019
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 WP-952-2017
The High Court Of Madhya Pradesh
WP-952-2017
(INTERTEK INDIA PVT. LTD. Vs MAHENDRA KUMAR JAISWAL)
5
Jabalpur, Dated : 20-08-2019
Mr.Anurag Shivhare, learned counsel for the petitioner.
Mr.Gajendra S. Thakur, learned counsel for the respondent.
Learned counsel for the respondent prays for a week's time to file reply.
Learned counsel for the respondent is requested to ensure that the reply is filed on or before the next date of hearing as the Court imposing cost on the respondent.
List this case on 16.09.2019.
(ATUL SREEDHARAN) JUDGE rk.
Digitally signed by RAVIKANT KEWAT Date: 29/08/2019 13:00:19