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Madhya Pradesh High Court

Intertek India Pvt. Ltd. vs Mahendra Kumar Jaiswal on 20 August, 2019

Author: Atul Sreedharan

Bench: Atul Sreedharan

                                                         1                                  WP-952-2017
                              The High Court Of Madhya Pradesh
                                          WP-952-2017
                                     (INTERTEK INDIA PVT. LTD. Vs MAHENDRA KUMAR JAISWAL)

                     5
                     Jabalpur, Dated : 20-08-2019
                             Mr.Anurag Shivhare, learned counsel for the petitioner.
                             Mr.Gajendra S. Thakur, learned counsel for the respondent.

Learned counsel for the respondent prays for a week's time to file reply.

Learned counsel for the respondent is requested to ensure that the reply is filed on or before the next date of hearing as the Court imposing cost on the respondent.

List this case on 16.09.2019.

(ATUL SREEDHARAN) JUDGE rk.

Digitally signed by RAVIKANT KEWAT Date: 29/08/2019 13:00:19