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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2)(a) in Gujarat Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017

(a)specifying the manner of use of Aadhaar number for the purposes of providing or availing of various subsides, benefits, services and oilier purposes for which Aadhaar number may be used;