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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(21)(c) in Hindu Religious Institutions and Charitable Endowments Act, 1997

(c)in the case of an association not organised for profit registered or deemed to be registered under the Companies Act, 1956 any member of such association;