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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 25(2)(b) in The Telecom Consumers Protection and Redressal of Grievances Regulations, 2007

(b)before or after filing of complaint or appeal, under these regulations, exercise his right conferred upon him under the Consumer Protection Act, 1986 (68 of 1986) or any other law for the time being in force and seek redressal of his grievance under that Act or law.