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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Odisha - Subsection

Section 231(a) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(a)every architect and other professional like structural engineer or project engineer involved in the execution of a building or other construction project, furnishes to the Bureau of Indian Standards, the details regarding the performance of any deviations or short comings, if any, of the building materials, articles or processes used in such buildings and other construction project for which the Indian Standards are already available.