Bombay High Court
The Executive Engineer Division, ... vs Vidarbha Infotech Pvt. Ltd. Nagpur And ... on 24 June, 2019
Author: Z.A.Haq
Bench: Z.A. Haq
1 wp4252.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
WRIT PETITION NO.4252 OF 2019
(EXECUTIVE ENGINEER (O & M), DN. MSEDCL...VS.. VIDARBHA INFOTECH PVT. LTD. & ANR..)
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri A.M.Quazi, Advocate for Petitioner.
CORAM : Z.A.HAQ, J.
DATED : JUNE 24, 2019.
Heard.
Issue notice to the respondents, returnable on 18th September 2019.
There shall be ad-interim order in terms of prayer clause (ii), until further orders.
JUDGE RRaut..
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