Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(e) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (e)sections 92 and 93 of the Code of Civil Procedure, 1908 (Central Act V of 1908).
